Calcutta High Court (Appellete Side)
Ct. 15 Bma Fiscal Services Limited vs Cesc Limited & Ors on 3 September, 2025
Author: Kausik Chanda
Bench: Kausik Chanda
16 03-09-2025 AKG WPA 776 of 2010 Ct. 15 BMA Fiscal Services Limited Vs. CESC Limited & Ors. Mr. Debanjan Mukherjee ...for CESC None appears for the petitioner even in the second call.
Accordingly, WPA 776 of 2010 is dismissed for default.
(Kausik Chanda, J.)