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Calcutta High Court (Appellete Side)

Ct. 15 Bma Fiscal Services Limited vs Cesc Limited & Ors on 3 September, 2025

Author: Kausik Chanda

Bench: Kausik Chanda

16 03-09-2025 AKG WPA 776 of 2010 Ct. 15 BMA Fiscal Services Limited Vs. CESC Limited & Ors. Mr. Debanjan Mukherjee ...for CESC None appears for the petitioner even in the second call.

Accordingly, WPA 776 of 2010 is dismissed for default.

(Kausik Chanda, J.)