Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 23 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 23. House Rent Allowances. - The House Rent Allowance shall be allowed to the employee at the rates admissible to the State Govt. employees from time to time at various places.
