Section 93 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
93. Administration of gifts, bequests, donations and endowments.
- On vesting of the property in the University such gifts, bequests, endowments or donations shall be administered by the Vice-Chancellor in the manner determined by separate regulation made in that behalf by Executive Council on the recommendation of the Academic Council for administration of such gifts, bequests, endowments or donations as the case may be, subject to the provision made in clause (6) of Statute 92.
