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Punjab-Haryana High Court

M/S Tulsia Gas Agency Etc vs Nilimesh Baruah Director Sfio on 14 May, 2018

Author: Rajan Gupta

Bench: Rajan Gupta

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                         CHANDIGARH.

                           COCP No.2332 of 2015 (O&M)
                           Date of decision: May 14, 2018

M/s Tulsia Gas Agency & others                              ...Petitioners

                              Versus

Mr. Nilimesh Baruah, Director, SFIO                         ...Respondent

CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Ms. Deepika, Advocate for Mr. Ranjivan Singh, Advocate for the petitioners. Mr. B.S. Jaswal, Sr. Standing counsel for respondent. Rajan Gupta, J.(oral) Learned counsel appearing for the respondent submits that the order passed by the writ court has been complied with. This contention is not controverted by counsel appearing for petitioners.

In view of above, this petition is rendered infructuous. Dismissed as such.

(RAJAN GUPTA) JUDGE May 14, 2018 'Rajpal' Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 20-05-2018 06:11:03 :::