Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Veera Singh on 6 September, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.8+9+10+11+12+14+15+ COURT NO.5 SECTION XIV
16+17+18+20+25+26+27+29+31+32
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) …………….Diary No(s).28063/2022
(Arising out of impugned final judgment and order dated 08-02-2016
in WP(C) No.8526/2014 passed by the High Court of Delhi at New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
VEERA SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.173575/2023-CONDONATION OF DELAY
IN FILING and IA No.173574/2023-EXEMPTION FROM FILING O.T. and IA
No.173573/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
With
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29697/2022
(FOR ADMISSION and I.R. and IA No.173290/2023-CONDONATION OF DELAY
IN FILING and IA No.173295/2023-CONDONATION OF DELAY IN REFILING/
CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).41703/2022
(FOR ADMISSION and I.R. and IA No.173389/2023-CONDONATION OF DELAY
IN FILING and IA No.173391/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.173392/2023-EXEMPTION FROM FILING O.T.
and IA No.173387/2023-CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).42045/2022
(FOR ADMISSION and I.R. and IA No.173357/2023-CONDONATION OF DELAY
IN FILING and IA No.173359/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.173362/2023-EXEMPTION FROM FILING O.T.
and IA No.173358/2023-CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).6339/2023
(IA No.173551/2023-CONDONATION OF DELAY IN FILING and IA
No.173552/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.173553/2023-EXEMPTION FROM FILING O.T. and IA
No.173554/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).12327/2023
(IA No.173388/2023-CONDONATION OF DELAY IN FILING and IA
No.173390/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12328/2023
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.171678/2023-CONDONATION OF DELAY
Digitally signed by
satish kumar yadav
Date: 2023.09.06
IN FILING and IA No.171679/2023-EXEMPTION FROM FILING C/C OF THE
18:15:40 IST
Reason:
IMPUGNED JUDGMENT and IA No.171680/2023-EXEMPTION FROM FILING O.T.
and IA No.171677/2023-CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).12331/2023
2
(IA No.172319/2023-CONDONATION OF DELAY IN FILING and IA
No.172320/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).13357/2023
(FOR ADMISSION and I.R. and IA No.173488/2023-CONDONATION OF DELAY
IN FILING and IA No.173491/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.173492/2023-EXEMPTION FROM FILING O.T.
and IA No.173489/2023-CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).15734/2023
(FOR ADMISSION and I.R. and IA No.88438/2023-CONDONATION OF DELAY
IN FILING and IA No.88441/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).21224/2023
(FOR ADMISSION and I.R. and IA No.152726/2023-CONDONATION OF DELAY
IN FILING and IA No.152727/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.152728/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).31074/2023
(IA No.162194/2023-CONDONATION OF DELAY IN FILING and IA
No.162195/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.162196/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).31968/2023
(FOR ADMISSION and I.R. and IA No.173765/2023-CONDONATION OF DELAY
IN FILING and IA No.173770/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.173772/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).31974/2023
(IA No.168767/2023-CONDONATION OF DELAY IN FILING and IA
No.168770/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.168771/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).32234/2023
(FOR ADMISSION and I.R. and IA No.163774/2023-CONDONATION OF DELAY
IN FILING and IA No.163775/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.163776/2023-EXEMPTION FROM FILING
O.T. )
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).32665/2023
(IA No.166109/2023-CONDONATION OF DELAY IN FILING and IA
No.166110/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33172/2023
(IA No.168922/2023-CONDONATION OF DELAY IN FILING and IA
No.168923/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 06-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. Chandra Prakash, AOR
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Mr. Vivek Singh, Adv.
Mr. C.P.Rajwar, Adv.
Ms. Somi Sharma, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
Ms. Mitali Gupta, Adv.
Ms. Astha Tyagi, AOR
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and connected matters.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)