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Andhra Pradesh High Court - Amravati

M/S.Parag Milk Foods Pvt. Ltd, vs The State Of Andhra Pradesh on 17 July, 2025

Author: R. Raghunandan Rao

Bench: R. Raghunandan Rao

                 IN THE HIGH COURT OF ANDHRA PRADESH                     Bench
                                                                        Sr.Nos:-1
                              AT AMARAVATI                               to 101
                                                                         [3446]
                     WRIT APPEAL NO: 1148 of 2023 along with
                 W.P.Nos. 29665, 31170, 31172, 31173, 31938, 32834,
                  32900, 32903, 32946, 33120, 33129, 33144, 33147,
                 33151, 33173, 33206 of 2023; 1662, 2257, 2258, 2269,
                   2273, 2387, 3469, 3470, 3583, 3690, 7727, 11692,
APHC010582182023   15682, 21561, 25541, 25552, 29293 of 2024; 8547,
                 8699, 8700, 8704, 10222, 10347, 10352, 10411, 10427,
                  10517, 10606, 10615, 10893, 10941, 11017, 11054,
                  11066, 11126, 11150, 11749, 11860, 11927, 11977,
                  11978, 11996, 11999, 12000, 12076, 12218, 12471,
                  12486, 12719, 12761, 12774, 12790, 12837, 13076,
                  13217, 13248, 13322, 13379, 13380, 13442, 13456,
                  13458, 13526, 13531, 13951, 14279, 14521, 14544,
                  14570, 14651, 14677, 14920, 14978, 14981, 15045,
                  15082, 15145, 15167, 15177, 15183, 15204, 15280,
                                17667 & 17904 of 2025



W.A.No.1148 of 2023:-

M/s. Shri Girija Alloy & Power (I) Private
Limited, represented by its authorized
Signatory Mr. Chintalapati Srinivasa
Raju.                                                              ...Appellant

     Vs.

State of Andhra Pradesh and another                           ...Respondents

                                   **********

Advocate for Appellant : C.K.R. Associates Advocate for Respondents : Learned Advocate General 2 CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 17th July 2025 PC:

The issue in the present appeal and the petitions is squarely covered by a common order passed by this Bench in W.P.No.29672 of 2023 and batch, dated 26.06.2025.

2. Following the aforesaid order and for the reasons recorded therein, the Writ Appeal and the Writ Petitions are also disposed of in terms thereof. No costs.

Pending miscellaneous applications, if any, shall stand closed.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD 3 253 HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, CHIEF JUSTICE & HON'BLE MR. JUSTICE R. RAGHUNANDAN RAO W.A.No.1148 of 2023, W.P.Nos. 29665, 31170, 31172, 31173, 31938, 32834, 32900, 32903, 32946, 33120, 33129, 33144, 33147, 33151, 33173, 33206 of 2023; 1662, 2257, 2258, 2269, 2273, 2387, 3469, 3470, 3583, 3690, 7727, 11692, 15682, 21561, 25541, 25552, 29293 of 2024; 8547, 8699, 8700, 8704, 10222, 10347, 10352, 10411, 10427, 10517, 10606, 10615, 10893, 10941, 11017, 11054, 11066, 11126, 11150, 11749, 11860, 11927, 11977, 11978, 11996, 11999, 12000, 12076, 12218, 12471, 12486, 12719, 12761, 12774, 12790, 12837, 13076, 13217, 13248, 13322, 13379, 13380, 13442, 13456, 13458, 13526, 13531, 13951, 14279, 14521, 14544, 14570, 14651, 14677, 14920, 14978, 14981, 15045, 15082, 15145, 15167, 15177, 15183, 15204, 15280, 17667 & 17904 of 2025 Dt : 17.07.2025 AMD