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[Cites 0, Cited by 0] [Section 26(3A)] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(3A)(d) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(d)From any order passed by the Mamlatdar under this sub-section an appeal shall lie to Government whose decision shall be final]".