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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(f) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(f)to take on the role of the Child Friendly First Intervention Centres and perform the function of a Community Based Reception Unit of the Observation Home/Children's Home to receive, undertake preliminary inquiries, provide timely counseling and early intervention by operationalising the principle of diversion;