Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 540(1)] [Section 540] [Entire Act]

State of Odisha - Subsection

Section 540(1)(d) in Orissa Municipal Rules, 1953

(d)Every kitchen shall have a window of a superficial area of at least 4 square feet opening directly into the external air.