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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(2)(iii) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(iii)Non-promotion of a town panchayat servant whether in a substantive or officiating capacity after consideration of his case, to a service grade or post for promotion to which he is eligible;