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Calcutta High Court (Appellete Side)

Smt. Rakhi Bal vs The Union Of India And Ors on 21 June, 2016

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                         1


Sl. AD 30
21.06.2016
S.d.
                                   W. P 7785(W) of 2015




                                  Smt. Rakhi Bal.
                                       -versus-
                             The Union of India and ors.




                  Mr. Arpa Chakraborty
                                             ..for the petitioner.

                  Ms. Chaitali Bhattacharya
                  Ms. Sukla Das Chandra
                                          .....for the State.

                  Mr. Amales Ray
                                             .....for the respondents.

Since the State says that a favourable view may be taken qua the petitioner, let this petition appear a fortnight hence.

(Sanjib Banerjee, J.) 2