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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(4)(vi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vi)supply the Chancellor, the copies of the agenda of the meetings of the authorities of the University, as soon as they are issued and the minutes of the meetings of the authorities, ordinarily within a month of the holding of the meeting;