Punjab-Haryana High Court
Lala Madho Ram Bhagwan Dass Charitable ... vs Haryana Urban Development Authority ... on 24 February, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P. No. 11593 of 2007
DATE OF DECISION: February 24, 2009
Lala Madho Ram Bhagwan Dass Charitable Society (Regt.) and another
...Petitioners
Versus
Haryana Urban Development Authority and others
...Respondents
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE JORA SINGH
Present: Mr. Aashish Chopra, Advocate,
for the petitioners.
Mr. Ajay Nara, Advocate,
for the respondents.
1. Whether Reporters of local papers may be
allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in
the Digest?
M.M. KUMAR, J.
For orders see C.W.P. No. 10990 of 2007.
(M.M. KUMAR) JUDGE (JORA SINGH) February 24, 2009 JUDGE Pkapoor