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Union of India - Section

Section 75 in The Medical Devices Rules, 2017

75. Manner of certifying copies of seized documents.

- The Medical Device Officer shall return the document, seized under section 22 of the Act, within a period of twenty days from the date of such seizure, to the person from whom they were recovered or produced, after copies thereof or extracts therefrom have been signed by the concerned Medical Device Officer and the person from whom they were recovered or produced.