Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(2) in Assam Opium Prohibition Act, 1947 (2)The provisions of this Act shall not apply to any registered medical practitioner who acquires, possesses, prescribes or dispenses opium in any form in due fulfilment of his medical duties.
