Allahabad High Court
Bhajan Lal & Others vs Dy. Director Of Consolidation, ... on 4 February, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 2673 of 2008 Petitioner :- Bhaj an Lal & Others Respondent :- Dy. Director Of Consolidation, Bulandshahar & Others Petitioner Counsel :- R.B. Singhal Respondent Counsel :- C.S.C.,C.B. Prasad,V.K. Dwivedi Hon'ble Sabha°eet Yadav,J.
Ref:- Civil Misc. Substitution Application No.304082 of 2009 Issue notice.
Order Date :- 4.2.2010 SL