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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1)(a) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(a)to pay fine which shall be upto five lakh rupees to the Fee Regulatory Commit tee,for the first contravention;