Chattisgarh High Court
Kailash Nath Seth vs Bharat Aluminum Company Limited on 30 November, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CR No. 94 of 2022
Kailash Nath Seth Versus Bharat Aluminum Co. Ltd. Korba
30/11/2022 Mr. Anurag Verma, Advocate on behalf of Mr. Anil Tripathi,
counsel for the applicant.
Heard on I.A. No. 01/2022, application for condonation of
delay.
Upon due consideration and for the reasons mentioned in
the application the same (I.A. No. 01/2022) is allowed.
Delay of 08 days is condoned.
Issue notice to the respondent on payment of P.F. as per
rules.
List this case after service of notice.
Sd/-
(Rajani Dubey) Judge H.L. Sahu