Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(7A) in Madurai-Kamaraj University Act, 1965 (7A)[ The Director of Medical Education;] [Item (7A) was inserted by section 5 of the Madras University and Madurai- Kamaraj University (Amendment) Act, 1979 (Tamil Nadu Act No. 42 of1979).]
