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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(c) in The Hind Cycles And Sen-Raleigh Limited (Nationalisation) Act, 1980

(c)the manner in which the money in any provident fund or other fund, referred to in section 14, shall be dealt with;