Section 76(1)(ii) in Rajasthan Registration Rules, 1955

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State of Rajasthan - Subsection

Section 76(1)(ii) in Rajasthan Registration Rules, 1955

(ii)To contain a brief description of the document, an acknowledgement of its receipt for registration. This is the receipt' mentioned in section 52 of the Act, and it should be filled up. torn off and given to the person presenting the document at the same time as the receipt for the fees.

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State of Rajasthan - Subsection

Section 76(1)(ii) in Rajasthan Registration Rules, 1955