Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 19 January, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~31 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020, I.As. 2200-01/2020, I.A. 1389/2024
+ O.M.P. (COMM) 368/2020, I.As. 2256-57/2020, I.A. 1388/2024
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
Through: Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja,
Advs.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
Through: Mr. Apoorva Bhumesh, Adv.
+ OMP (ENF.) (COMM.) 100/2021, EX.APPL.(OS) 672/2021
+ OMP (ENF.) (COMM.) 101/2021, EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Apoorva Bhumesh, Adv.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Vishakha Saluja,
Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 19.01.2024 Sh. Apoorva Bhumesh, learned counsel appeared on behalf of M/s DRIPLEX WATER ENGINEERING PVT LIMITED and seeks some time as they have to engage fresh a counsel.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 01:55:02 List on 10.04.2024.
DINESH KUMAR SHARMA, J JANUARY 19, 2024 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 01:55:02