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[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

State of Karnataka - Subsection

Section 3B(1)(a) in Karnataka Local Authorities (Prohibition of Defection) Act, 1987

(a)have become members of such other political party, or as the case may be, of a new political party formed by such merger ; or