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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(b) in The Chartered Accountants (Election to the Council) Rules, 2006

(b)may, in addition, place on his ballot paper the number 2, or the numbers 2 and 3 or the numbers 2, 3 and 4 (in Arabic [*] [Omitted 'or Roman' by Notification No. G.S.R. 796(E), dated 23.8.2018 (w.e.f. 5.9.2006).] numerals [*] [Omitted 'or in words' by Notification No. G.S.R. 796(E), dated 23.8.2018 (w.e.f. 5.9.2006).]) and so on in the squares opposite the names of other candidates in the order of his preference, upto the maximum number of preferences available to him under sub-rule (1).