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[Cites 0, Cited by 0] [Section 113(6)] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(6)(a) in Rajasthan Registration Rules, 1955

(a)A small quantity of ink should be applied to the plate and worked with the roller till it forms an even layer on the surface, which must be so thin as to allow the plate to show through it.