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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(3)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)for reasons to be recorded, refer any matter except a matter falling under Section 55 for reconsideration to any officer or authority of the University that has previously considered such matter.