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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(m) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(m)The transparent system to be followed for settlement of price of the notified Horticultural produce for sale into the market yard under sub-section (2) of section 28.