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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(j) in The Rajasthan Gram Dan Act, 1971

(j)prepare and implement schemes for self sufficiency in food and other necessities of life in the village or in the contiguous locality and to secure for that purpose the co-operation and assistance of the Government or other agencies;