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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(1)Reservation of vacancies for the scheduled casts and scheduled Tribes shall be in accordance with][the provisions of the Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and posts in services under the State) at 2008.] [Substituted for 7(i) the orders of the Government for such reservation in force at the time of recruitment i.e. by direct recruitment or by promotion Vide Notification dated 28.08.2009.]