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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bengal Presidency - Subsection

Section 12(3) in Bengal Excise Act, 1909

(3)Such passes may be either general for definite periods and particular kinds of [intoxicants] [Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable articleSection], or special for specified occasions and particular consignments only.