Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(2)(k) in Jammu and Kashmir State Board of School Education Act, 1975 (k)the appointment of officers, ministerial staff and other staff of the Board and the conditions of their service;