Supreme Court - Daily Orders
Arpit Pandey vs State Of U.P. And Others on 16 November, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.29 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 19962/2015
(Arising out of impugned final judgment and order dated 09/07/2015
in SA No. 441/2015 passed by the High Court Of Judicature at
Allahabad)
ARPIT PANDEY Petitioner(s)
VERSUS
STATE OF U.P. AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 16/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Ms. Ranjeeta Rohtagi, Adv.
Ms. Pragya Baghel, Adv.
Ms. Jaya Khanna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
The matter to be heard along with SLP (C)Nos. 21843-44 of 2015.
(Nidhi Ahuja) (Rajinder Kaur) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.11.17 17:20:38 IST Reason: