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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(iii) in The Rajasthan Financial Corporation General Regulations, 2002

(iii)For every certificate issued under this Regulation, there shall be paid to the corporation such sum as may be decided by the Managing Director from time to time with the approval of Board.