Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Union of India - Subsection Section 115(1) in The Oil Mines Regulations, 2017 (1)The manager shall, before introducing any machinery or new operation connected with the mine, frame and enforce code of practice, not being inconsistent with the Act or these regulations, for each such machinery or operation, as the case may be.
