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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(c) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(c)the rate of and the circumstances in which interest may be charged under sub-section (1) of Section 7;