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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Service Tax Rules, 1994

(4)[ The Central Board of Excise and Customs may, by an order extend the period referred to in sub-rule (2) by such period as deemed necessary under circumstances of special nature to be specified in such order.] [Inserted by Notification No.48/2011-Service Tax dated 19/10/2011.]