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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7) in The Orissa Consumer Protection Rules, 1987

(7)The provisions contained in Sub-rules (7) to (10) of Rule 4 shall mutatis mutandis apply to the appeal preferred before the State Commission subject to the modifications specified in Rule 8.