Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 216 in Andhra Pradesh Rules Under the Registration Act, 1908 216. An appeal from the order of suspension or cancellation of a licence under these rules passed by an authority shall lie to the next higher authority.
