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[Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act]

State of West Bengal - Subsection

Section 279(1)(c) in West Bengal Municipal Act, 1993

(c)close the stall or shop of the person found to be in default in payment of the stallages or rents or any other dues to the Municipality till payment is made or recovered under the provisions of this Act; or