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State of Jammu-Kashmir - Section

Section 13 in The General Clauses Act, 1977 (1920 A. D.)

13. Gender and number.

- In all Acts and Regulations unless there is anything repugnant in the subject or context,-
(1)words importing the masculine gender shall be taken to include females; and
(2)words in the singular shall include the plural, and vice versa.Powers and Functionaries