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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(b) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(b)The inter se seniority of persons appointed to the cadre of Auditors on the basis of direct recruitment shall be regulated in the order in which their names appear in the select list.