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[Cites 0, Cited by 0] [Section 106AJ] [Entire Act]

State of Uttarakhand - Subsection

Section 106AJ(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Any public notice required under sub-section (1) shall, in addition to being posted up in the street, be published in a local newspaper, if any, or in such other manner as Zila Panchayat thinks fit.