Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 18 in Manipur University of Culture Act, 2015 18. The Court. - The Constitution of the Court and the term of office of its members and the powers and functioning of the court shall be prescribed by the Statutes.
