Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002 (2)Notwithstanding the relaxation provided under Sub-rule (1), the provisions of rules 6, 7 and 3 shall apply to these public sector undertakings.
