Allahabad High Court
Executive Engineer Electricity ... vs Electricity Ombudsman Iiird Floor Neda ... on 6 April, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- WRIT - C No. - 1002901 of 2011 Petitioner :- Executive Engineer Electricity Distribution Division -Iv Respondent :- Electricity Ombudsman Iiird Floor Neda Bhawan Lucknow Counsel for Petitioner :- Amarjeet Singh Rakhra,S.K.Mehrotra Counsel for Respondent :- Sanjay Singh,Pratul Srivastava,Ram Niwas Sharma Hon'ble Rajnish Kumar,J.
Shri Durgesh Kumar Pathak, Advocate holding brief of Shri I.D. Shukla, learned counsel for the respondent submits that he is not prepared with the case.
List after two weeks.
...................................................................(Rajnish Kumar, J.) Order Date :- 6.4.2023 Haseen U.