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Allahabad High Court

Executive Engineer Electricity ... vs Electricity Ombudsman Iiird Floor Neda ... on 6 April, 2023

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 1002901 of 2011
 

 
Petitioner :- Executive Engineer Electricity Distribution Division -Iv
 
Respondent :- Electricity Ombudsman Iiird Floor Neda Bhawan Lucknow
 
Counsel for Petitioner :- Amarjeet Singh Rakhra,S.K.Mehrotra
 
Counsel for Respondent :- Sanjay Singh,Pratul Srivastava,Ram Niwas Sharma
 

 
Hon'ble Rajnish Kumar,J.
 

Shri Durgesh Kumar Pathak, Advocate holding brief of Shri I.D. Shukla, learned counsel for the respondent submits that he is not prepared with the case.

List after two weeks.

...................................................................(Rajnish Kumar, J.) Order Date :- 6.4.2023 Haseen U.