Himachal Pradesh High Court
Laxmi Salwani vs . State Of H.P. & Another on 23 March, 2022
Bench: Sabina, Satyen Vaidya
Laxmi Salwani vs. State of H.P. & another .
CWP Nos. 6674 & 6675 of 2021 23.3.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the Petitioner(s).
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Learned Additional Advocate General seeks time to file reply.
r to List again on 13.7.2022.
(Sabina) Judge (Satyen Vaidya) Judge 23rd March, 2022 (kck) ::: Downloaded on - 23/03/2022 20:13:56 :::CIS