Calcutta High Court (Appellete Side)
Anmol Agarwal & Ors vs Calcutta University & Ors on 1 August, 2022
Author: Kausik Chanda
Bench: Kausik Chanda
69 01-08-2022 AKG WPA 14055 of 2012 Ct. 21 Anmol Agarwal & Ors.
Vs. Calcutta University & Ors. In the first call, no one appeared. In the second call also, none appears.
Accordingly, WPA 14055 of 2012 is dismissed for default.
Interim order, if any, stands vacated.
(Kausik Chanda, J.)