Section 18(2)(a) in Haryana Registration and Regulation of Societies Rules, 2012

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(a) in Haryana Registration and Regulation of Societies Rules, 2012

(a)on the basis of straight numbers, i.e. Membership No. 1 to 30 constituting one college, Membership No. 31 to 60 constituting another College and so on and so forth; or

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State of Haryana - Subsection

Section 18(2)(a) in Haryana Registration and Regulation of Societies Rules, 2012