Himachal Pradesh High Court
Her Lrs vs . Rajesh Jaswal on 15 September, 2023
Author: Virender Singh
Bench: Virender Singh
Kanta Sharma (deceased) through her LRs Vs. Rajesh Jaswal CMP(M) No. 763 of 2023 .
15.9.2023 Present: Mr. H.S. Rangra, Advocate, for the appellants/applicants.
Mr. Surya Chauhan, Advocate, vice Mr. T.S. Chauhan, Advocate, for the respondent.
In view of no objection made by learned of counsel for the respondent, delay in filing the present appeal is ordered to be condoned. The application is, thus, rt disposed of.
RSA No. ______________ Service is complete.
Let record of learned trial Court, as well as, learned First Appellate Court be requisitioned. List on 20.10.2023.
CMPST No. 17703 of 2023Reply to the application be filed on or before the next date of hearing.
(Virender Singh) Judge September 15, 2023 (kalpana) ::: Downloaded on - 15/09/2023 20:38:56 :::CIS