Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Her Lrs vs . Rajesh Jaswal on 15 September, 2023

Author: Virender Singh

Bench: Virender Singh

Kanta Sharma (deceased) through her LRs Vs. Rajesh Jaswal CMP(M) No. 763 of 2023 .

15.9.2023 Present: Mr. H.S. Rangra, Advocate, for the appellants/applicants.

Mr. Surya Chauhan, Advocate, vice Mr. T.S. Chauhan, Advocate, for the respondent.

In view of no objection made by learned of counsel for the respondent, delay in filing the present appeal is ordered to be condoned. The application is, thus, rt disposed of.

RSA No. ______________ Service is complete.

Let record of learned trial Court, as well as, learned First Appellate Court be requisitioned. List on 20.10.2023.

CMPST No. 17703 of 2023

Reply to the application be filed on or before the next date of hearing.

(Virender Singh) Judge September 15, 2023 (kalpana) ::: Downloaded on - 15/09/2023 20:38:56 :::CIS