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[Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(5)(b) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(b)if more contesting candidates than one have indicated their preference for the same symbol, decide by lot to which of such candidates the symbol will be allotted.